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Surya Kant And Others vs State Of U.P. & Another
2017 Latest Caselaw 5312 ALL

Citation : 2017 Latest Caselaw 5312 ALL
Judgement Date : 10 October, 2017

Allahabad High Court
Surya Kant And Others vs State Of U.P. & Another on 10 October, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 574 of 2001
 

 
Appellant :- Surya Kant And Others
 
Respondent :- State Of U.P. & Another
 
Counsel for Appellant :- Arvind Srivastava,Lallan Chaubey,Rajneesh Kumar Tiwari
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Rajneesh Kumar Tiwari,  learned counsel for the appellant.

List  after two weeks.

Order Date :- 10.10.2017

Gss

 

 

 
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