Moh. Shameem vs State Of U.P. & Ors.
2017 Latest Caselaw 5310 ALL

Citation : 2017 Latest Caselaw 5310 ALL
Judgement Date : 10 October, 2017

Allahabad High Court

Moh. Shameem vs State Of U.P. & Ors. on 10 October, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- CRIMINAL APPEAL No. - 1378 of 2017
 

 
Appellant :- Moh. Shameem
 
Respondent :- State Of U.P. & Ors.
 
Counsel for Appellant :- Manjusha Kapil,Sudhir Kumar Singh
 
Counsel for Respondent :- Govt. Advocate,Piyush Kumar,Sanjai Srivastava
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Sri S.K.Singh, leaned counsel for the appellant and Sri Sanjay Srivastava, learned counsel for the respondent are present. Sri R.K.Singh, learned AGA for the State is also present.

Counter affidavit may be filed within three days by the opposite party.

List on 24.10.2017.

Order Date :- 10.10.2017

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