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Amit Kumar @ Brij Mohan Pandey vs State Of U.P. & Another
2017 Latest Caselaw 5309 ALL

Citation : 2017 Latest Caselaw 5309 ALL
Judgement Date : 10 October, 2017

Allahabad High Court
Amit Kumar @ Brij Mohan Pandey vs State Of U.P. & Another on 10 October, 2017
Bench: Rekha Dikshit



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- CRIMINAL APPEAL No. - 1159 of 2017
 

 
Appellant :- Amit Kumar @ Brij Mohan Pandey
 
Respondent :- State Of U.P. & Another
 
Counsel for Appellant :- Nisar Ahmed
 
Counsel for Respondent :- Govt. Advocate,Abhijeet Singh,Zubair Hasan
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Sri Nisar Ahmad, leaned counsel for the appellant and Sri Zubair Husin, learned counsel for the respondent are present. Sri R.K.Singh, learned AGA for the State is also present.

Counter affidavit may be filed within one week by the respondent counsel.

List in the week commencing 6.11.2017.

Order Date :- 10.10.2017

IA

 

 

 
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