Sanjay Yadav vs State Of U.P.
2017 Latest Caselaw 5308 ALL

Citation : 2017 Latest Caselaw 5308 ALL
Judgement Date : 10 October, 2017

Allahabad High Court

Sanjay Yadav vs State Of U.P. on 10 October, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- BAIL No. - 8390 of 2017
 

 
Applicant :- Sanjay Yadav
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Anil Kr. Tripathi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Sri A.K.Tripathi, learned Counsel for the applicant and Sri R.K.Singh, learned AGA for the State are present.

Learned AGA is directed file counter affidavit within one week.

Put up on 26.10.2017 as fresh.

Order Date :- 10.10.2017

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