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Ajeet Pandey vs State Of U.P.
2017 Latest Caselaw 5307 ALL

Citation : 2017 Latest Caselaw 5307 ALL
Judgement Date : 10 October, 2017

Allahabad High Court
Ajeet Pandey vs State Of U.P. on 10 October, 2017
Bench: Rekha Dikshit



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- BAIL No. - 8368 of 2017
 

 
Applicant :- Ajeet Pandey
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Jai Narayan Pandey,Archana Singh,Pankaj Kumar Soni,Sweta Pandey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Ms. Sweta Pandey,learned counsel for the applicant and Sri R.K.Singh, learned AGA for the State are present.

As prayed, put up on 11.10.2017.

Order Date :- 10.10.2017

IA

 

 

 
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