Hemant vs State Of U.P.
2017 Latest Caselaw 5306 ALL

Citation : 2017 Latest Caselaw 5306 ALL
Judgement Date : 10 October, 2017

Allahabad High Court

Hemant vs State Of U.P. on 10 October, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- BAIL No. - 7740 of 2017
 

 
Applicant :- Hemant
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ashok Kumar Srivastava
 
Counsel for Opposite Party :- Govt. Advocate,Ajeet Kumar Mishra
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Counter affidavit filed on behalf of the complainant is taken on record.

Sri A.K.Srivastava,learned counsel for the applicant and Sri A.K.Mishra, learned counsel for the complainant are present.Sri R.K.Singh, learned AGA for the State is also present.

Counter affidavit may be filed within a week by the State.

List in the week commencing 30.10.2017.

Order Date :- 10.10.2017

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