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Kamruddin @ Kamru vs State Of U.P.
2017 Latest Caselaw 5305 ALL

Citation : 2017 Latest Caselaw 5305 ALL
Judgement Date : 10 October, 2017

Allahabad High Court
Kamruddin @ Kamru vs State Of U.P. on 10 October, 2017
Bench: Rekha Dikshit



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- BAIL No. - 7719 of 2017
 

 
Applicant :- Kamruddin @ Kamru
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ashish Raman Mishra
 
Counsel for Opposite Party :- Govt. Advocate,Seikh Mohd Alli
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Sri A.R.Mishra,learned counsel for the applicant and Sri S.M.Ali, learned counsel for the complainant are present.Sri R.K.Singh, learned AGA for the State is also present.

Counter affidavit may be filed within one week.

List in the week commencing 30.10.2017.

Order Date :- 10.10.2017

IA

 

 

 
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