Ajay Yadav vs State Of U.P.
2017 Latest Caselaw 5304 ALL

Citation : 2017 Latest Caselaw 5304 ALL
Judgement Date : 10 October, 2017

Allahabad High Court

Ajay Yadav vs State Of U.P. on 10 October, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- BAIL No. - 7482 of 2017
 

 
Applicant :- Ajay Yadav
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Anuj Dayal
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Sri Anuj Dayal,learned counsel for the applicant and Sri R.K.Singh, learned AGA for the State are present.

Counter affidavit may be filed within two weeks.

Rejoinder affidavit, if any, may be filed within one week thereafter.

List in the week commencing 6.11.2017.

Order Date :- 10.10.2017

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