Durgesh Ojha vs State Of U.P.
2017 Latest Caselaw 5303 ALL

Citation : 2017 Latest Caselaw 5303 ALL
Judgement Date : 10 October, 2017

Allahabad High Court

Durgesh Ojha vs State Of U.P. on 10 October, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- BAIL No. - 7696 of 2017
 

 
Applicant :- Durgesh Ojha
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sumit Kumar Srivastava
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Sri S.K.Srivasstava,learned counsel for the applicant and Sri R.K.Singh, learned AGA for the State are present.

Counter affidavit may be filed within two weeks.

Rejoinder affidavit, if any, may be filed within one week thereafter.

List in the week commencing 27.11.2017.

Order Date :- 10.10.2017

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