Muneer vs State Of U.P.
2017 Latest Caselaw 5302 ALL

Citation : 2017 Latest Caselaw 5302 ALL
Judgement Date : 10 October, 2017

Allahabad High Court

Muneer vs State Of U.P. on 10 October, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- BAIL No. - 7449 of 2017
 

 
Applicant :- Muneer
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Gyanendra Pathak
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Counter affidavit filed on behalf of the State is taken on record.

Sri G.Pathak,learned counsel for the applicant and Sri R.K.Singh, learned AGA for the State are present.

Rejoinder affidavit, if any, may be filed within a week by the learned AGA.

List on 27.11.2017.

Order Date :- 10.10.2017

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