Santosh Vaish vs State Of U.P.
2017 Latest Caselaw 5301 ALL

Citation : 2017 Latest Caselaw 5301 ALL
Judgement Date : 10 October, 2017

Allahabad High Court

Santosh Vaish vs State Of U.P. on 10 October, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- BAIL No. - 7415 of 2017
 

 
Applicant :- Santosh Vaish
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sumit Kumar Srivastava
 
Counsel for Opposite Party :- Govt. Advocate,Ashok Kumar Srivastava
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Sri S.K.Srivastava, learned counsel for the applicant and Sri A.K.Srivastava, learned counsel for the complainant are present.Sri R.K.Singh, learned AGA for the State is also present.

Counter affidavit may be filed within a week by the learned AGA. It is made clear that no further time will be granted.

List in the week commencing 6.11.2017.

Order Date :- 10.10.2017

Download the LatestLaws.com Mobile App