Ashok vs State Of U.P.
2017 Latest Caselaw 5300 ALL

Citation : 2017 Latest Caselaw 5300 ALL
Judgement Date : 10 October, 2017

Allahabad High Court

Ashok vs State Of U.P. on 10 October, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- BAIL No. - 7334 of 2017
 

 
Applicant :- Ashok
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Mohsin Iqbal
 
Counsel for Opposite Party :- Govt. Advocate,Akhilesh P S Chauhan
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Counter and rejoinder affidavits have been exchanged.

Sri Mohsin Iqbal, learned counsel for the applicant and Sri P.S.Chauhan, learned counsel for the complainant are present.Sri R.K.Singh, learned AGA for the State is also present.

Counter affidavit may be filed within two weeks.

List in the week commencing 30.10.2017.

Order Date :- 10.10.2017

Download the LatestLaws.com Mobile App