Ravi Gupta @ Rahul Kumar Gupta vs State Of U.P.
2017 Latest Caselaw 5299 ALL

Citation : 2017 Latest Caselaw 5299 ALL
Judgement Date : 10 October, 2017

Allahabad High Court

Ravi Gupta @ Rahul Kumar Gupta vs State Of U.P. on 10 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 24308 of 2017
 

 
Applicant :- Ravi Gupta @ Rahul Kumar Gupta
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Om Prakash Singh,Ram Chandra Solanki
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the applicant, list after three weeks.

Order Date :- 10.10.2017

Gss

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