Santosh Kumar Maurya vs State Of U.P.
2017 Latest Caselaw 5297 ALL

Citation : 2017 Latest Caselaw 5297 ALL
Judgement Date : 10 October, 2017

Allahabad High Court

Santosh Kumar Maurya vs State Of U.P. on 10 October, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- BAIL No. - 6943 of 2017
 

 
Applicant :- Santosh Kumar Maurya
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Dhirendra Kumar Mishra
 
Counsel for Opposite Party :- Govt. Advocate,Shivanand Pandey
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Passed over on the illness slip of Sri Shivananad Pandey, learned counsel for the complainant. Sri R.K.Singh, learned AGA for the State is present.

List on 13.10.2017.

Order Date :- 10.10.2017

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