Dinesh vs State Of U.P.
2017 Latest Caselaw 5295 ALL

Citation : 2017 Latest Caselaw 5295 ALL
Judgement Date : 10 October, 2017

Allahabad High Court

Dinesh vs State Of U.P. on 10 October, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- BAIL No. - 6010 of 2017
 

 
Applicant :- Dinesh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Shobhit Kant
 
Counsel for Opposite Party :- Govt. Advocate,Alok Kumar Mishra
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Counter affidavit filed on behalf of the State is taken on record.

Sri S.Kant, learned counsel for the applicant and Sri R.K.Singh, learned AGA for the State are present. Sri A.K.Mishra, learned counsel for the complainant is also present.

List in the week commencing 27.11.2017.

Order Date :- 10.10.2017

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