Saddam vs State Of U.P.
2017 Latest Caselaw 5293 ALL

Citation : 2017 Latest Caselaw 5293 ALL
Judgement Date : 10 October, 2017

Allahabad High Court

Saddam vs State Of U.P. on 10 October, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- BAIL No. - 7746 of 2017
 

 
Applicant :- Saddam
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Dileep Kumar Yadav,Manoj Kumar Gupta
 
Counsel for Opposite Party :- Govt. Advocate,Sameel Ahamad
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Passed over on the illness slip of Sri Sameel Ahmad, learned counsel for the complainant.

Sri M.K.Gupta, leanred couinsel for the applicant and Sri R.K.Singh, learned AGA for the State are present.

List on 13.10.2017.

Order Date :- 10.10.2017

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