Smt. Omwati vs State Of U.P. And 3 Others
2017 Latest Caselaw 5292 ALL

Citation : 2017 Latest Caselaw 5292 ALL
Judgement Date : 10 October, 2017

Allahabad High Court

Smt. Omwati vs State Of U.P. And 3 Others on 10 October, 2017

Bench: Siddhartha Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- WRIT - C No. - 43908 of 2017
 

 
Petitioner :- Smt. Omwati
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Arvind Kumar Mishra
 
Counsel for Respondent :- C.S.C.,Arun Kumar Srivastava
 

 
Hon'ble Siddhartha Varma,J.

Judgment reserved.

Interim order, if any, shall continue till the delivery of judgment.

Order Date :- 10.10.2017

Ashish Pd.

Download the LatestLaws.com Mobile App