Citation : 2017 Latest Caselaw 5277 ALL
Judgement Date : 9 October, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 8 Case :- SECOND APPEAL No. - 1569 of 2001 Appellant :- Rama Shanker Dwivedi Respondent :- Ghanshyam Ojha @ Ghananand & Another Counsel for Appellant :- Radhey Shyam,Rajesh Dwivedi,Satish Dwivedi Counsel for Respondent :- R.S. Mishra Hon'ble Bachchoo Lal,J.
At the request of Sri A.K.Ojha, holding brief of Sri Satish Dwivedi, learned counsel for the appellant, the case is passed over for the day.
List after two weeks.
Order Date :- 9.10.2017
Gss
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