Lekhan vs Rifaquat Ali
2017 Latest Caselaw 5275 ALL

Citation : 2017 Latest Caselaw 5275 ALL
Judgement Date : 9 October, 2017

Allahabad High Court

Lekhan vs Rifaquat Ali on 9 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 620 of 2004
 

 
Appellant :- Lekhan
 
Respondent :- Rifaquat Ali
 
Counsel for Appellant :- Brij Raj Singh
 
Counsel for Respondent :- Ajendra Kumar
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Brij Raj Singh, learned counsel for the appellant.

Learned counsel for the respondent is present.

List after two weeks.

Order Date :- 9.10.2017

Gss

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