Ranveer & Others vs Sri Ram Singh
2017 Latest Caselaw 5274 ALL

Citation : 2017 Latest Caselaw 5274 ALL
Judgement Date : 9 October, 2017

Allahabad High Court

Ranveer & Others vs Sri Ram Singh on 9 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 418 of 2005
 

 
Appellant :- Ranveer & Others
 
Respondent :- Sri Ram Singh
 
Counsel for Appellant :- N.K. Chaturvedi,Onkar Nath,Prakash Chandra
 
Counsel for Respondent :- Y.K. Srivastava,J.P. Singh,Y.K.Srivastava
 

 
Hon'ble Bachchoo Lal,J.

At the request of Sri Ashish Kumar, Advocate, holding brief of Sri Prakash Chandra, learned counsel for the appellants, the case is passed over for the day.

List after two weeks.

Order Date :- 9.10.2017

Gss

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