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Kishore Yadav And Others vs Awadh Narain Yadav
2017 Latest Caselaw 5273 ALL

Citation : 2017 Latest Caselaw 5273 ALL
Judgement Date : 9 October, 2017

Allahabad High Court
Kishore Yadav And Others vs Awadh Narain Yadav on 9 October, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 10 of 2003
 

 
Appellant :- Kishore Yadav And Others
 
Respondent :- Awadh Narain Yadav
 
Counsel for Appellant :- R.M.Singh,Jagdish Lal
 
Counsel for Respondent :- Rama Shankar Shukla
 

 
Hon'ble Bachchoo Lal,J.

Sri Arun Kumar Singh, Advocate, pointed out that Sri R.M.Singh and Sri Jagdish Lal, learned counsel for the appellants are no more.

Issue notice to the appellants to engage another counsel returnable at an early date.

List after service of notice upon the appellants.

Order Date :- 9.10.2017

Gss

 

 

 
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