Saturday, 02, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Smt. Rajkumari vs Smt. Bindu Devi& Others
2017 Latest Caselaw 5272 ALL

Citation : 2017 Latest Caselaw 5272 ALL
Judgement Date : 9 October, 2017

Allahabad High Court
Smt. Rajkumari vs Smt. Bindu Devi& Others on 9 October, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 650 of 2006
 

 
Appellant :- Smt. Rajkumari
 
Respondent :- Smt. Bindu Devi& Others
 
Counsel for Appellant :- Rakesh Kumar Srivastava,S.K. Mishra
 
Counsel for Respondent :- H.K.Yadav,R.K. Srivastava
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellant, the case is passed over for the day.

List after three weeks.

Order Date :- 9.10.2017

Gss

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter