Harbans Prasad Pandey vs Gram Sabha Mauza Para & Another
2017 Latest Caselaw 5270 ALL

Citation : 2017 Latest Caselaw 5270 ALL
Judgement Date : 9 October, 2017

Allahabad High Court

Harbans Prasad Pandey vs Gram Sabha Mauza Para & Another on 9 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 841 of 2009
 

 
Appellant :- Harbans Prasad Pandey
 
Respondent :- Gram Sabha Mauza Para & Another
 
Counsel for Appellant :- Ram Kishore Pandey
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellant, the case is passed over for the day.

List after two weeks.

Order Date :- 9.10.2017

Gss

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