Deep Chand & Ors. vs Laharu
2017 Latest Caselaw 5268 ALL

Citation : 2017 Latest Caselaw 5268 ALL
Judgement Date : 9 October, 2017

Allahabad High Court

Deep Chand & Ors. vs Laharu on 9 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 898 of 2009
 

 
Appellant :- Deep Chand & Ors.
 
Respondent :- Laharu
 
Counsel for Appellant :- Jagdish Lal,R.M.Singh
 
Counsel for Respondent :- Jokhan Prasad,Ganga Prasad,Shivendra Bahadur
 

 
Hon'ble Bachchoo Lal,J.

Sri Arun Kumar Singh, learned counsel states that his name has not been shown as counsel for the appellants in cause list.

List after ten days showing the name of Sri Arun Kumar Singh as counsel for the appellants.

Order Date :- 9.10.2017

Gss

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