Shahjahan Begum & Others vs M/S Oswal Agrol Mills Pvt. & Others
2017 Latest Caselaw 5266 ALL

Citation : 2017 Latest Caselaw 5266 ALL
Judgement Date : 9 October, 2017

Allahabad High Court

Shahjahan Begum & Others vs M/S Oswal Agrol Mills Pvt. & Others on 9 October, 2017

Bench: Amreshwar Pratap Sahi, Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1854 of 2002
 

 
Appellant :- Shahjahan Begum & Others
 
Respondent :- M/S Oswal Agrol Mills Pvt. & Others
 
Counsel for Appellant :- Ram Singh,Amit Kumar Sinha
 
Counsel for Respondent :- Arbind Kumar,G.K. Pandey,Saurabh Srivastava
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Saral Srivastava,J.

List in the next cause list, on the request of the learned counsel for the respondent.

Learned counsel for the respondent may inform the Court about the judgments delivered in the connected appeals which are stated to have been disposed of on 28.8.2017.

Order Date :- 9.10.2017

Ishan

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