Rani Tiwari And Others vs Harish Chandra Singh And Another
2017 Latest Caselaw 5263 ALL

Citation : 2017 Latest Caselaw 5263 ALL
Judgement Date : 9 October, 2017

Allahabad High Court

Rani Tiwari And Others vs Harish Chandra Singh And Another on 9 October, 2017

Bench: Amreshwar Pratap Sahi, Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- FIRST APPEAL FROM ORDER No. - 301 of 2002
 

 
Appellant :- Rani Tiwari And Others
 
Respondent :- Harish Chandra Singh And Another
 
Counsel for Appellant :- Ranjeet Asthana
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Saral Srivastava,J.

On the request of the learned counsel for the appellants, passed over today.

List in the next cause list.

Order Date :- 9.10.2017

Ishan

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