Om Prakash vs Jhaboo Lal
2017 Latest Caselaw 5262 ALL

Citation : 2017 Latest Caselaw 5262 ALL
Judgement Date : 9 October, 2017

Allahabad High Court

Om Prakash vs Jhaboo Lal on 9 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 474 of 2009
 

 
Appellant :- Om Prakash
 
Respondent :- Jhaboo Lal
 
Counsel for Appellant :- Vinay Kumar Pathak
 
Counsel for Respondent :- J.C. Sharma,B.L. Jha
 

 
Hon'ble Bachchoo Lal,J.

At the request of Sri Prashant Tiwari, holding brief of Sri Vinay Kumar Pathak, learned counsel for the appellant, the case is passed over for the day.

List after two weeks.

Order Date :- 9.10.2017

Gss

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