Ram Kumar vs Gaon Sabha
2017 Latest Caselaw 5261 ALL

Citation : 2017 Latest Caselaw 5261 ALL
Judgement Date : 9 October, 2017

Allahabad High Court

Ram Kumar vs Gaon Sabha on 9 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 1096 of 2009
 

 
Appellant :- Ram Kumar
 
Respondent :- Gaon Sabha
 
Counsel for Appellant :- I.N. Singh,Ajay Yadav
 
Counsel for Respondent :- S.C.,Diwakar Singh,Raj Karan Patel
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri I.N. Singh and Sri Ajay Yadav, learned counsel for the appellant.

List after two weeks.

Order Date :- 9.10.2017

Gss

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