Jai Prakash Sharma And Others vs Shri Mahesh Prasad And Another
2017 Latest Caselaw 5260 ALL

Citation : 2017 Latest Caselaw 5260 ALL
Judgement Date : 9 October, 2017

Allahabad High Court

Jai Prakash Sharma And Others vs Shri Mahesh Prasad And Another on 9 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 568 of 2001
 

 
Appellant :- Jai Prakash Sharma And Others
 
Respondent :- Shri Mahesh Prasad And Another
 
Counsel for Appellant :- Pramod Jain,Madhav Jain
 
Counsel for Respondent :- Anurag Khanna
 

 
Hon'ble Bachchoo Lal,J.

Case called out. None is present for the respondents even in revised list.

Learned counsel for the appellants is present.

List after two weeks as peremptorily.

Order Date :- 9.10.2017

Gss

Download the LatestLaws.com Mobile App