Mohd. Ikhsal Athar vs Smt. Usha Devi Tadaiya & Others
2017 Latest Caselaw 5254 ALL

Citation : 2017 Latest Caselaw 5254 ALL
Judgement Date : 9 October, 2017

Allahabad High Court

Mohd. Ikhsal Athar vs Smt. Usha Devi Tadaiya & Others on 9 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 506 of 2008
 

 
Appellant :- Mohd. Ikhsal Athar
 
Respondent :- Smt. Usha Devi Tadaiya & Others
 
Counsel for Appellant :- Om Prkash Lohia,Arvind Srivastava,Ramesh Chandra Tiwari,Triveni Shanker
 
Counsel for Respondent :- K.P.Tiwari,Krishna Kant Dwivedi,O.P.Lohiya,S.K.Mishra
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Krishna Kant Dwivedi, learned counsel for the appellant.

List after two weeks.

Order Date :- 9.10.2017

Gss

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