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Ram Janam vs Shiv Shanker & Others
2017 Latest Caselaw 5253 ALL

Citation : 2017 Latest Caselaw 5253 ALL
Judgement Date : 9 October, 2017

Allahabad High Court
Ram Janam vs Shiv Shanker & Others on 9 October, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 
Civil Misc. Substitution Application No. 147821 of 2003
 
IN
 

 
Case :- SECOND APPEAL No. - 161 of 2003
 

 
Appellant :- Ram Janam
 
Respondent :- Shiv Shanker & Others
 
Counsel for Appellant :- A.N. Bhargava
 
Counsel for Respondent :- S.K. Maurya
 

 
Hon'ble Bachchoo Lal,J.

Case called out. None is present for the respondents even in revised list.

Heard learned counsel for the appellant.

Learned counsel for the appellant states that the sole respondent Ram Janam has died on 28.5.2003.

The substitution application is within time and the same is hereby allowed.

Let the necessary amendment be incorporated within ten days.

List after two weeks.

Order Date :- 9.10.2017

Gss

 

 

 
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