Gilvir vs Rameshwar Dayal & Others
2017 Latest Caselaw 5252 ALL

Citation : 2017 Latest Caselaw 5252 ALL
Judgement Date : 9 October, 2017

Allahabad High Court

Gilvir vs Rameshwar Dayal & Others on 9 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 789 of 2005
 

 
Appellant :- Gilvir
 
Respondent :- Rameshwar Dayal & Others
 
Counsel for Appellant :- S.S. Chauhan
 
Counsel for Respondent :- Devendra Dahma
 

 
Hon'ble Bachchoo Lal,J.

At the request of Sri Rishabh Singh, Advocate, holding brief of Sri S.S. Chauhan, learned counsel for the appellant, the case is passed over for the day.

List after two weeks.

Order Date :- 9.10.2017

Gss

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