Jugal Kishore vs Ashok Kumar & Others
2017 Latest Caselaw 5250 ALL

Citation : 2017 Latest Caselaw 5250 ALL
Judgement Date : 9 October, 2017

Allahabad High Court

Jugal Kishore vs Ashok Kumar & Others on 9 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 
Civil Misc. Substitution Application No. 85911 of 2012
 
IN
 

 
Case :- SECOND APPEAL No. - 334 of 2005
 

 
Appellant :- Jugal Kishore
 
Respondent :- Ashok Kumar & Others
 
Counsel for Appellant :- Rahul Sripat,Anay Kumar Srivastava,Jitendra Singh
 
Counsel for Respondent :- M.K. Gupta,Rishi Chadha
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the appellant and learned counsel for the respondents.

Learned counsel for the appellant submits that sole appellant Jugal Kishore has died on 18.2.2012 and the substitution application has been filed on 18.3.2012.

Learned counsel for the respondents has not objection to allow the substitution application.

Substitution application is allowed.

Let the necessary amendment be incorporated within ten days.

List after two weeks.

Order Date :- 9.10.2017

Gss

Download the LatestLaws.com Mobile App