Daya Shankar Lal & Others vs Kamaleshwar Prasad & Others
2017 Latest Caselaw 5248 ALL

Citation : 2017 Latest Caselaw 5248 ALL
Judgement Date : 9 October, 2017

Allahabad High Court

Daya Shankar Lal & Others vs Kamaleshwar Prasad & Others on 9 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 907 of 2007
 

 
Appellant :- Daya Shankar Lal & Others
 
Respondent :- Kamaleshwar Prasad & Others
 
Counsel for Appellant :- R.S. Misra,Arun Kumar
 
Counsel for Respondent :- O.P.Srivastava,S.C.Srivastava
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellants, list in the next cause list.

Order Date :- 9.10.2017

Gss

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