Raj Pal & Others vs Nannu Singh (Died) & Others
2017 Latest Caselaw 5247 ALL

Citation : 2017 Latest Caselaw 5247 ALL
Judgement Date : 9 October, 2017

Allahabad High Court

Raj Pal & Others vs Nannu Singh (Died) & Others on 9 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 1321 of 2007
 

 
Appellant :- Raj Pal & Others
 
Respondent :- Nannu Singh (Died) & Others
 
Counsel for Appellant :- B.N. Pathak,Aishwarya Pratap Singh,B.N. Upadhyay
 
Counsel for Respondent :- Manoj Mishra,Nitya Prakash Tewari,Shishir Tiwari
 

 
Hon'ble Bachchoo Lal,J.

Sri Yash Tandan, learned counsel states that he wants to file vakalatnama on behalf of appellants. He prays for and is granted two weeks time to file vakalatnama on behalf of appellants.

List thereafter.

Order Date :- 9.10.2017

Gss

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