Smt. Mehmoodi & Others vs Chand Mian & Others
2017 Latest Caselaw 5245 ALL

Citation : 2017 Latest Caselaw 5245 ALL
Judgement Date : 9 October, 2017

Allahabad High Court

Smt. Mehmoodi & Others vs Chand Mian & Others on 9 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 495 of 2008
 

 
Appellant :- Smt. Mehmoodi & Others
 
Respondent :- Chand Mian & Others
 
Counsel for Appellant :- Vipin Sinha,Devansh Rathore
 
Counsel for Respondent :- M.D. Singh
 

 
Hon'ble Bachchoo Lal,J.

Case called out. None is present for the respondents even in revised list.

Learned counsel for the appellants is present.

List after ten days.

Order Date :- 9.10.2017

Gss

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