Anil Kumar Gupta & Another vs Ravindra Kumar Gupta & Others
2017 Latest Caselaw 5244 ALL

Citation : 2017 Latest Caselaw 5244 ALL
Judgement Date : 9 October, 2017

Allahabad High Court

Anil Kumar Gupta & Another vs Ravindra Kumar Gupta & Others on 9 October, 2017

Bench: Amreshwar Pratap Sahi, Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- FIRST APPEAL FROM ORDER No. - 466 of 2003
 

 
Appellant :- Anil Kumar Gupta & Another
 
Respondent :- Ravindra Kumar Gupta & Others
 
Counsel for Appellant :- M.K. Gupta,Pankaj Agarwal,Pradhumn Kumar Pandey
 
Counsel for Respondent :- J.N. Singh,Santosh Shukla
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Saral Srivastava,J.

List again in the next cause list, showing the name of Sri S.K. Mishra and Mrs. Renu Mishra, as counsel for the respondent.

Order Date :- 9.10.2017

Ishan

Download the LatestLaws.com Mobile App