Raj Kumar Sharma vs State Of U.P. & Another
2017 Latest Caselaw 5242 ALL

Citation : 2017 Latest Caselaw 5242 ALL
Judgement Date : 9 October, 2017

Allahabad High Court

Raj Kumar Sharma vs State Of U.P. & Another on 9 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- APPLICATION U/S 482 No. - 31887 of 2017
 

 
Applicant :- Raj Kumar Sharma
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Sunil Kumar
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the applicant, put up on 11.10.2017 as fresh before the appropriate Bench.

The matter shall not be treated as part heard or tied up to this Bench.

Order Date :- 9.10.2017

Gss

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