Manish ( Second Bail ) vs State Of U.P.
2017 Latest Caselaw 5227 ALL

Citation : 2017 Latest Caselaw 5227 ALL
Judgement Date : 7 October, 2017

Allahabad High Court

Manish ( Second Bail ) vs State Of U.P. on 7 October, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- BAIL No. - 8238 of 2017
 

 
Applicant :- Manish ( Second Bail )
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Vyas Narayan Shukla
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Sri V.N.Shukla, learned counsel for the applicant and Sri M.B.Singh, learned AGA for the State are present.

This is second bail application. The first bail application was rejected on merits by Hon. Prashant Kumar, J. on 25.1.2017.

List before the appropriate Bench in the next week.

Order Date :- 7.10.2017

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