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Shanu Singh @ Sonu Singh vs State Of U.P.
2017 Latest Caselaw 5223 ALL

Citation : 2017 Latest Caselaw 5223 ALL
Judgement Date : 7 October, 2017

Allahabad High Court
Shanu Singh @ Sonu Singh vs State Of U.P. on 7 October, 2017
Bench: Rekha Dikshit



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- BAIL No. - 8264 of 2017
 

 
Applicant :- Shanu Singh @ Sonu Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Salil Mohan
 
Counsel for Opposite Party :- Govt. Advocate,Shishir Pradhan
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Sri Shishir Pradhan has filed power on behalf of the complainant which is taken on record.

Sri Salil Mohan, learned counsel fro the applicant and Sri M.B.Singh, learned AGA for the State are present.

Counter affidavit may be filed within three days.

List on 12.10.2017.

Order Date :- 7.10.2017

IA

 

 

 
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