Manoj Kumar vs State Of U.P. And 3 Others
2017 Latest Caselaw 5207 ALL

Citation : 2017 Latest Caselaw 5207 ALL
Judgement Date : 7 October, 2017

Allahabad High Court

Manoj Kumar vs State Of U.P. And 3 Others on 7 October, 2017

Bench: Saumitra Dayal Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- WRIT - A No. - 11033 of 2017
 

 
Petitioner :- Manoj Kumar
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Atmaram Nadiwal,Dinesh Kumar Yadav
 
Counsel for Respondent :- C.S.C.,Abhijeet Singh,Ayank Mishra,J.P. Pandey
 

 
Hon'ble Saumitra Dayal Singh,J.

Allowed.

For orders, see order of date passed in Writ ? A No. 58918 of 2016 (Suneel Kumar And 46 Ors. Vs. State Of U.P. And 3 Ors.) in separate sheets containing 27 pages.

Order Date :- 7.10.2017

A. Singh

Download the LatestLaws.com Mobile App