Km. Shweta Yadav vs Bharat Petroleum ...
2017 Latest Caselaw 5205 ALL

Citation : 2017 Latest Caselaw 5205 ALL
Judgement Date : 7 October, 2017

Allahabad High Court

Km. Shweta Yadav vs Bharat Petroleum ... on 7 October, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 380 of 2013
 

 
Petitioner :- Km. Shweta Yadav
 
Respondent :- Bharat Petroleum Corp.Ltd.Thr.Its General Manager & Others
 
Counsel for Petitioner :- H.G.S.Parihar
 
Counsel for Respondent :- Adnan Ahmad,Ashish Chaturvedi
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

Sri Adnan Ahmad, learned counsel for respondent, is reported to be ill.

The case is adjourned.

List again.

Order Date :- 7.10.2017

psd

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