Sajjan Lal Halwai vs Union Of India Thr.Secy.Indian ...
2017 Latest Caselaw 5204 ALL

Citation : 2017 Latest Caselaw 5204 ALL
Judgement Date : 7 October, 2017

Allahabad High Court

Sajjan Lal Halwai vs Union Of India Thr.Secy.Indian ... on 7 October, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 350 of 2013
 

 
Petitioner :- Sajjan Lal Halwai
 
Respondent :- Union Of India Thr.Secy.Indian Postal Services Deptt.& Ors.
 
Counsel for Petitioner :- V.K.Mishra
 
Counsel for Respondent :- A.S.G.,Ajay Kumar Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

Sri V. K. Mishra, learned counsel for petitioner, is reported to be ill.

The case is adjourned.

List again.

Order Date :- 7.10.2017

psd

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