Mohd. Rayees, Mohd. Arif & Company ... vs State Of U.P.Through District ...
2017 Latest Caselaw 5203 ALL

Citation : 2017 Latest Caselaw 5203 ALL
Judgement Date : 7 October, 2017

Allahabad High Court

Mohd. Rayees, Mohd. Arif & Company ... vs State Of U.P.Through District ... on 7 October, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 1685 of 2013
 

 
Petitioner :- Mohd. Rayees, Mohd. Arif & Company Through Prop.Mohd. Arif
 
Respondent :- State Of U.P.Through District Collector,Distt.Sultanpur &Ors
 
Counsel for Petitioner :- Satish Kumar Srivastava
 
Counsel for Respondent :- C.S.C.,N.C.Mehrotra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

Sri N.C. Mehrotra, learned counsel for respondent, is reported to be ill.

The case is adjourned.

List again.

Order Date :- 7.10.2017

psd

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