M/S Chauhan Builders Raibareli ... vs State Of ...
2017 Latest Caselaw 5199 ALL

Citation : 2017 Latest Caselaw 5199 ALL
Judgement Date : 7 October, 2017

Allahabad High Court

M/S Chauhan Builders Raibareli ... vs State Of ... on 7 October, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 12097 of 2013
 

 
Petitioner :- M/S Chauhan Builders Raibareli Thr.Its Prop.Krishna Kr.Singh
 
Respondent :- State Of U.P.Thr.Prin.Secy.Public Works Deptt.Lucknow & Ors.
 
Counsel for Petitioner :- Anil Kumar Singh
 
Counsel for Respondent :- C.S.C.,Shishir Jain
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

Sri Anil Kumar Singh, learned counsel for petitioner, is reported to be out of station.

The case is adjourned.

List again.

Order Date :- 7.10.2017

psd

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