Izhar Ahmad Khan vs The Chairman Lucknow Development ...
2017 Latest Caselaw 5198 ALL

Citation : 2017 Latest Caselaw 5198 ALL
Judgement Date : 7 October, 2017

Allahabad High Court

Izhar Ahmad Khan vs The Chairman Lucknow Development ... on 7 October, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 8855 of 2014
 

 
Petitioner :- Izhar Ahmad Khan
 
Respondent :- The Chairman Lucknow Development Authorty Lucknow & 4 Ors.
 
Counsel for Petitioner :- Ashutosh Kumar,Syed Ali Rehan
 
Counsel for Respondent :- C.S.C.,Abhishek Kumar Pandey,Gaurav Mehrotra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

Sri Abhishek Kumar Pandey, learned counsel for respondent, is reported to be ill.

The case is adjourned.

List on 30.10.2017.

Order Date :- 7.10.2017

psd

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