Rohit Kumar Yadav vs Electricity Services ...
2017 Latest Caselaw 5193 ALL

Citation : 2017 Latest Caselaw 5193 ALL
Judgement Date : 7 October, 2017

Allahabad High Court

Rohit Kumar Yadav vs Electricity Services ... on 7 October, 2017

Bench: Saumitra Dayal Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- WRIT - A No. - 59920 of 2016
 

 
Petitioner :- Rohit Kumar Yadav
 
Respondent :- Electricity Services Commission, U.P.P.C.L.
 
Counsel for Petitioner :- Pramod Kumar Singh,P.K.Singh,S.S. Sharma
 
Counsel for Respondent :- Ayank Mishra
 

 
Hon'ble Saumitra Dayal Singh,J.

Allowed.

For orders, see order of date passed in Writ ? A No. 58918 of 2016 (Suneel Kumar And 46 Ors. Vs. State Of U.P. And 3 Ors.) in separate sheets containing 27 pages.

Order Date :- 7.10.2017

A. Singh

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