Manohar & 3 Ors. vs State Of U.P. Thru. Prin. Secy. ...
2017 Latest Caselaw 5190 ALL

Citation : 2017 Latest Caselaw 5190 ALL
Judgement Date : 7 October, 2017

Allahabad High Court

Manohar & 3 Ors. vs State Of U.P. Thru. Prin. Secy. ... on 7 October, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 12832 of 2014
 

 
Petitioner :- Manohar & 3 Ors.
 
Respondent :- State Of U.P. Thru. Prin. Secy. (Revenue ) Deptt. & 2 Ors.
 
Counsel for Petitioner :- Sanjeev Kumar Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

Sri Manish Pandey, learned Standing Counsel prays for further time to seek instructions as ordered earlier vide order dated 28.4.2017.

As prayed, one week time is granted.

List thereafter.

Order Date :- 7.10.2017

psd

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