Vinod Kumar Yadav & Anr. vs State Bank Of Patiala ...
2017 Latest Caselaw 5188 ALL

Citation : 2017 Latest Caselaw 5188 ALL
Judgement Date : 7 October, 2017

Allahabad High Court

Vinod Kumar Yadav & Anr. vs State Bank Of Patiala ... on 7 October, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 10103 of 2014
 

 
Petitioner :- Vinod Kumar Yadav & Anr.
 
Respondent :- State Bank Of Patiala (Rasmeccc)Thru. Chief Manager & Anr.
 
Counsel for Petitioner :- Raghvendra Pratap Singh,Arvind Tripathi,Sarvesh Kumar Dubey,Sunil Kumar Mishra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

Sri Sunil Kumar Mishra, learned counsel for petitioner, is reported to be ill.

The case is adjourned.

List again.

Order Date :- 7.10.2017

psd

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