Virendra Kumar Bhatt & Anr. vs D.M. Sultanpur & 4 Ors.
2017 Latest Caselaw 5186 ALL

Citation : 2017 Latest Caselaw 5186 ALL
Judgement Date : 7 October, 2017

Allahabad High Court

Virendra Kumar Bhatt & Anr. vs D.M. Sultanpur & 4 Ors. on 7 October, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 3374 of 2015
 

 
Petitioner :- Virendra Kumar Bhatt & Anr.
 
Respondent :- D.M. Sultanpur & 4 Ors.
 
Counsel for Petitioner :- Rakesh Pathak,Vijay Pathak
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

Sri Rakesh Pathak, learned counsel for petitioners, is reported to be ill.

The case is adjourned.

List again.

Order Date :- 7.10.2017

psd

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